Sadasukh vs State
2021 Latest Caselaw 214 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1114/2020

Sadasukh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. ML Bishnoi, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Heard.

Admit.

Call for the record.

(MANOJ KUMAR GARG),J 84-MS/-

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