Manraj Meena Andors vs State Medical And Healthors
2021 Latest Caselaw 211 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 13627/2016

                                    Manraj Meena Andors
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Medical And Healthors
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Sudesh Kasana For Respondent(s) : Mr. Harshal Tholia for Dr. VB Sharma, AAG

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

11/01/2021

Learned counsel for the petitioner shall provide a copy of the

judgment to Mr. Harshal Tholia, who will go through the same.

List this case again on 21.01.2021.

(SANJEEV PRAKASH SHARMA),J

Pcg/149

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