Balram Meena S/O Shri Shiv Singh ... vs State Of Rajasthan
2021 Latest Caselaw 208 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 6922/2020

                                   Balram Meena S/o Shri Shiv Singh Meena
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

11/01/2021

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670

Powered by TCPDF (www.tcpdf.org)