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Shahjad Bux S/O Shri Ajeem Bux vs State Of Rajasthan
2021 Latest Caselaw 204 Raj/2

Citation : 2021 Latest Caselaw 204 Raj/2
Judgement Date : 11 January, 2021

Rajasthan High Court
Shahjad Bux S/O Shri Ajeem Bux vs State Of Rajasthan on 11 January, 2021
Bench: Narendra Singh Dhaddha
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 5558/2020

                                    Ramu S/o Heeralal, Aged About 35 Years, R/o Sukol Wali Dhani
                                    Tan Madhogarh Dist. Alwar Raj.
                                                                                                      ----Petitioner
                                                                       Versus
                                    The State Of Rajasthan, Through Pp
                                                                                                    ----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Judgment / Order

11/01/2021

(NARENDRA SINGH DHADDHA),J

Seema Devi /544

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