Kalu Ram Meena S/O Late Shri Ram ... vs The General Manager, Bank Of ...
2021 Latest Caselaw 201 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 1582/2018
                                                                              In
                                                    S.B. Civil Writ Petition No.19883/2018

                                   Kalu Ram Meena S/o Late Shri Ram Narayan Meena
                                                                                                          ----Appellant
                                                                          Versus
                                   The General Manager, Bank Of Baroda and Anr.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Raunak Dixit Advocate For Respondent(s) : Mr. Rajendra Kumar Salecha Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

11/01/2021

Learned counsel for the respondents seeks more time to file

reply.

List again on 23.03.2021.

(CHANDRA KUMAR SONGARA),J (SABINA),J

Sanjay Kumawat-245

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