Shri Jaykumar S/O Shri Ramjilal vs State Of Rajasthan
2021 Latest Caselaw 194 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 53/2020

                                   Shri Jaykumar S/o Shri Ramjilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 54/2020 Shri Jaykumar S/o Shri Ramjilal

----Petitioner Versus State Of Rajasthan

----Respondent

For Complainant- : Mr. Ankush Sharma through VC Petitioner(s) For State : Mr. Sher Singh Mahla,PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/01/2021

Notices are awaited in Criminal Misc. Bail cancellation

Application No.54/2020.

List after service alongwith connected matter.

(PANKAJ BHANDARI),J

ARTI SHARMA /1-2

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