Hari Singh vs State Of Rajasthan
2021 Latest Caselaw 194 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17125/2019

Hari Singh

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Sudhir Sharma (through VC) For Respondent(s) : Mr. Vinit Sanadhaya (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Put up after four weeks along with SBCWP No.17128/2019

and other connected matters.

(VIJAY BISHNOI),J

3-msrathore/-

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