Mahendra Dinodia vs The State Of Rajasthan
2021 Latest Caselaw 187 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12306/2020

Mahendra Dinodia

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Raj Paliwal (through VC) For Respondent(s) : Mr. Sunil Beniwal, AAG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Mr. Sunil Beniwal, AAG seeks some time to file reply to the

writ petition. Time prayed for is granted.

List after two weeks.

(VIJAY BISHNOI),J

106-akash/-

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