Om Prakash Saini @ Bobi S/O Sohan ... vs State Of Rajasthan
2021 Latest Caselaw 174 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             6389/2020

                                   Om Prakash Saini @ Bobi S/o Sohan Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/01/2021

Counsel for the petitioner did not join video conferencing

despite efforts.

List this matter on 12.01.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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