Rajkumar @ Raju S/O Gajanand vs State Of Rajasthan
2021 Latest Caselaw 172 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 11175/2020

                                   Rajkumar @ Raju S/o Gajanand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/01/2021

Counsel for the petitioner did not join video conferencing

despite efforts.

List on 12.01.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /6

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