Mohit vs State Of Rajasthan
2021 Latest Caselaw 149 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13200/2020

1. Mohit S/o Shri Sugriv, Aged About 21 Years, R/o Ward No. 11, Bhambhu Wali Dhani, 14 Jrk-B, Hanumangarh, District Hanumangarh (Raj.).

2. Manish S/o Shri Sugriv, Aged About 20 Years, R/o Ward No. 11, Bhambhu Wali Dhani, 14 Jrk-B, Hanumangarh, District Hanumangarh (Raj.).

----Petitioners Versus

1. State Of Rajasthan, Through The District Collector, Hanumangarh, District Hanumangarh (Raj.).

2. The Superintending Engineer, Water Resources Circle, Bhakharha Hanumangarh, District Hanumangarh (Raj.).

3. The Executive Engineer, Water Resources Division-Ii, Hanumangarh, District Hanumangarh (Raj.).

4. Nandlal S/o Shri Banwari Lal, R/o Chak 12 Jrk, Vpo Dabli Bas Pema, Tehsil And District Hanumangarh (Raj.).

                                                                                                        ----Respondents


                                   For Petitioner(s)           :     Mr. JS Bhaleria (through VC)
                                   For Respondent(s)           :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Learned counsel for the petitioners wants to withdraw this

writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

52-pratibha/-

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