Praveen Singh S/O Shri Ummed Singh vs State Of Rajasthan
2021 Latest Caselaw 140 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       D.B. Criminal Misc. IInd Application for Suspension of
                                                         Sentence No. 1148/2020

                                                                            In

                                                    D.B. Criminal Appeal No. 154/2019

                                    Praveen Singh S/o Shri Ummed Singh, R/o House No 13 Ashok
                                    Vihar Vistar PS Kardhani Jaipur.
                                    (Presently Lodged In Central Jail Jaipur)
                                                                                                       ----Applicant
                                                                        Versus
                                    State Of Rajasthan, Through PP
                                                                                                     ----Respondent

                                   For Applicant(s)           :     None
                                   For Respondent(s)          :     Mr. Javed Chaudhary for the State

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

07/01/2021

Learned counsel for the applicant has failed to join through

video conferencing.

Dismissed for want of prosecution.

(GOVERDHAN BARDHAR),J (SABINA),J

Mohita /10

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