Mahesh Chandra vs State Of Rajasthan And Ors
2021 Latest Caselaw 136 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16343/2017

Mahesh Chandra

----Petitioner Versus State Of Rajasthan And Ors.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. J.S. Bhaleria (through VC)
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

05/01/2021

Learned counsel for the petitioner submits that the issue

raised in the present writ petition is covered by the judgment of

this Court.

The application seeking preponement of the date fixed by the

office is, therefore, allowed.

List the petition on 20.01.2021.

(ARUN BHANSALI),J

96-Rmathur/-

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