Suraj Devi vs Pankubai
2021 Latest Caselaw 135 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18059/2018

Suraj Devi

----Petitioner Versus Pankubai & Anr.

----Respondents

For Petitioner(s) : Mr. J.K. Vishnoi (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

List after three weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

4-msrathore/-

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