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Heera Ram vs State Of Rajasthan
2021 Latest Caselaw 134 Raj

Citation : 2021 Latest Caselaw 134 Raj
Judgement Date : 5 January, 2021

Rajasthan High Court - Jodhpur
Heera Ram vs State Of Rajasthan on 5 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17483/2018

Heera Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Avinash Acharya (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

05/01/2021

Learned counsel for the petitioner submits that matter has

been listed in a wrong category as petitioner has filed application

for disposal of the writ petition in terms of judgment relied on

therein.

In view of the submissions made, list the writ petition in

orders category on 13.01.2021.

(ARUN BHANSALI),J 123-pradeep/-

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