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Mukesh Kumar vs The Indian Oil Corporation Ltd
2021 Latest Caselaw 130 Raj

Citation : 2021 Latest Caselaw 130 Raj
Judgement Date : 5 January, 2021

Rajasthan High Court - Jodhpur
Mukesh Kumar vs The Indian Oil Corporation Ltd on 5 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3720/2020

Mukesh Kumar

----Petitioner Versus The Indian Oil Corporation Ltd. & Ors.

----Respondents

For Petitioner(s) : Mr. Arpit Bhoot (through VC) For Respondent(s) : Mr. Punit Parihar (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

Learned counsel for the respondents prays for and is granted

three weeks' time to file reply to the writ petition.

List after three weeks.

(VIJAY BISHNOI),J

23-msrathore/-

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