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Jasoda Devi vs State Of Rajasthan
2021 Latest Caselaw 129 Raj

Citation : 2021 Latest Caselaw 129 Raj
Judgement Date : 5 January, 2021

Rajasthan High Court - Jodhpur
Jasoda Devi vs State Of Rajasthan on 5 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4351/2020

Jasoda Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Karan Joshi (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

The application (02/20) seeking preponment of date in the

matter is disposed of.

Let the matter be listed on the date already fixed by the

office.

(VIJAY BISHNOI),J

98-msrathore/-

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