Chandan Singh vs State Of Rajasthan
2021 Latest Caselaw 114 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6351/2019

Chandan Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(pet.) No. 6095/2019

For Petitioner(s) : Mr. L.D. Khatri, Adv. through VC For Respondent(s) : Mr. Muktiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/01/2021

Put up on 21.01.2021, as prayed.

Till then, interim order passed in both the matters shall

continue.

(MANOJ KUMAR GARG),J 93-94-MS/-

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