Pukhraj vs State
2021 Latest Caselaw 1105 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous 2nd Bail Application No. 394/2021

Pukhraj

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr.Abhishek Charan For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

14/01/2021

List the matter on 1.2.2021 as prayed.

(VINIT KUMAR MATHUR),J

71-Praveen/-

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