Choturam vs Baburam
2021 Latest Caselaw 1103 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 939/2015

Choturam

----Petitioner Versus Baburam

----Respondent

For Petitioner(s) : Mr. TS Champawat. For Respondent(s) : Mr. HS Balot.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

An application has been filed for extension of interim order

dated 21.01.2015 passed by this Court.

For the reasons mentioned in the application, application is

allowed. The interim order dated 21.01.2015 is further extended

till next date of hearing.

List this matter on 15.02.2021, as prayed.

(MANOJ KUMAR GARG),J 84-Prashant/-

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