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Lrs Of Balwant Singh S/O Doongar ... vs M/S. Equonex Resort Pvt. Ltd
2021 Latest Caselaw 1100 Raj

Citation : 2021 Latest Caselaw 1100 Raj
Judgement Date : 14 January, 2021

Rajasthan High Court - Jodhpur
Lrs Of Balwant Singh S/O Doongar ... vs M/S. Equonex Resort Pvt. Ltd on 14 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14143/2019

Lrs Of Balwant Singh S/o Doongar Singh

----Petitioner Versus M/s. Equonex Resort Pvt. Ltd.,

----Respondent

For Petitioner(s) : Mr. Chetan Ram Jakhar, Adv. For Respondent(s) : Mr. Girish Joshi, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

Application (01/2021) has been preferred on behalf of the

petitioners for preponing the date of hearing and for extension of

interim order dated 24.09.2019 passed by this Court.

For the reasons indicated in the aforesaid application, the

same is allowed. The interim order dated 24.09.2019 granted by

the Court is extended till further orders.

List the matter on 09.02.2021 along with SBCWP

No.4755/2019.

(MANOJ KUMAR GARG),J 97-MS/-

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