Aam Janta Gram Jhalamand vs Upayukt Poorv Jodhpur Vikash ...
2021 Latest Caselaw 1097 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4879/2019

Aam Janta Gram Jhalamand

----Petitioner Versus Upayukt Poorv Jodhpur Vikash Pradhikaran

----Respondent

For Petitioner(s) : Mr. Hari Singh, Adv. through VC For Respondent(s) : Mr. MS Rathore, Adv.

Mr. Anirudh Purohit, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

The matter comes up on an application for early listing of the

case.

For the reasons stated in the application, the application is

allowed. Office is directed to list the matter on 15.02.2021.

(MANOJ KUMAR GARG),J 95-MS/-

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