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Mahendra Singh vs State Of Rajasthan
2021 Latest Caselaw 1096 Raj

Citation : 2021 Latest Caselaw 1096 Raj
Judgement Date : 14 January, 2021

Rajasthan High Court - Jodhpur
Mahendra Singh vs State Of Rajasthan on 14 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5556/2020

Mahendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kishan Lal Bansal, Adv. For Respondent(s) : Mr. AK Choudhary, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

Heard on application for preponing the date of hearing of this

case.

For the reasons stated in the application, the application is

allowed.

Let the petition be listed on 09.02.2021.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 101-MS/-

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