Unkar Lal Janwa vs State Of Rajasthan
2021 Latest Caselaw 1092 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9231/2020

Unkar Lal Janwa

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajendra Snigh Shekhawat, Adv. For Respondent(s) : Mr. Sunil Beniwal, AAG assisted by Mr. Piyush Bhandari, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

Put up on 03.02.2021 along with SB Civil Writ Petition

No.5533/2020.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 108-MS/-

Powered by TCPDF (www.tcpdf.org)