Brijmohan S/O Dhanna Lal Meghwal vs State Of Rajasthan
2021 Latest Caselaw 108 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10822/2020

                                    Brijmohan S/o Dhanna Lal Meghwal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pradeep Mathur, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

Counsel for the petitioner has contended that he has taken

no objection from him.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /21

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