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Urvesh Meena S/O Harsahai Meena vs State Of Rajasthan
2021 Latest Caselaw 102 Raj/2

Citation : 2021 Latest Caselaw 102 Raj/2
Judgement Date : 6 January, 2021

Rajasthan High Court
Urvesh Meena S/O Harsahai Meena vs State Of Rajasthan on 6 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            11251/2020

                                    Urvesh Meena S/o Harsahai Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Shubham Bhati for Mr. Rajesh Goswami, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /22

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