Balvindra Singh S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1011 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Misc. Bail Cancellation Application No. 28/2020

                                   Balvindra Singh S/o Shri Ramswaroop
                                                                                                      ----Petitioner
                                                                      Versus
                                   State Of Rajasthan through P.P. and Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Rajesh Godwal Advocate For Respondent No.1 : Mr. Sher Singh Mahla, for the State. For Respondent No.2 : Mr. Tapeshwar Pal Singh Parmar Advocate

HON'BLE MRS. JUSTICE SABINA

Judgment / Order

30/01/2021

Learned counsel for respondent No.2 requests for an

adjournment.

List after three weeks.

(SABINA),J

S.Kumawat-5

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