Cheetar Das S/O Nanudas vs The State Of Rajasthan
2021 Latest Caselaw 1010 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous 3rd Bail Application No. 5225/2020

                                   Cheetar Das S/o Nanudas
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan through P.P.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vijendra Yadav Advocate For Respondent(s) : Mr. Sher Singh Mahla for the State.

HON'BLE MRS. JUSTICE SABINA

Judgment / Order

30/01/2021

Learned State counsel requests for an adjournment.

List again on 25.02.2021.

Investigating Officer is directed to remain present in person.

(SABINA),J

Sanjay Kumawat-6

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