Omshankar Gupta S/O Chiranjilal ... vs State Of Rajasthan
2021 Latest Caselaw 1005 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1896/2020

                                    Omshankar Gupta S/o Chiranjilal Gupta
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Complainant(s) : Ms. Pragya Pandey For State : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/01/2021

List after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /79

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