Citation : 2021 Latest Caselaw 5815 Raj
Judgement Date : 26 February, 2021
(1 of 1) [CRLR-273/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Revision Petition No. 273/2020
Rita Soni @ Rekha
----Petitioner Versus State
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. Mukhtiyar Khan, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
26/02/2021
Four weeks' time is granted for removing the defects, failing
which the petition shall stand dismissed without further reference
to the court.
(MANOJ KUMAR GARG),J 21-MS/-
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