Navneet Bhai vs State
2021 Latest Caselaw 5718 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8115/2020

Navneet Bhai

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rajendra Singh Shekhawat For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

List on 16.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

82-pratibha/-

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