Praveen Kumar vs State Of Rajasthan
2021 Latest Caselaw 5688 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2479/2021

Praveen Kumar S/o Sh. Emilal, Aged About 37 Years, 8 B.g.d. (A), Police Station Jetsar, District Sri Ganganagar. (Presently Lodged At Sub Jail Raisinghnagar).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. D.L. Rawla

For Respondent(s) : Mr. Shrawan Bishnoi, PP

Mr. Nishank Madhan for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of statements of the injured.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

35-msrathore/-

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