Raju vs State Of Rajasthan
2021 Latest Caselaw 5685 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2817/2021

Raju

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaushal Gautam For Respondent(s) : Mr. S.S. Rajpurohit, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

Call for case diary.

List on 10.03.2021.

(VIJAY BISHNOI),J

53-Arun/-

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