Digvijay Singh vs State
2021 Latest Caselaw 5463 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1120/2020

Digvijay Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Nishant Bora, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Abhishek Charan, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

Put up on 24.03.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 127-MS/-

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