Tejaram vs State
2021 Latest Caselaw 3332 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1795/2021

Tejaram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. C.S. Rajpurohit For Respondent(s) : Mr. Shrawan Bishnoi, PP Mr. Pradeep Choudhary for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/02/2021

Call for case diary.

List on 24.2.2021.

(VIJAY BISHNOI),J

73-msrathore/-

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