Bhupendra Kumar Saini vs Smt Anjali Sharma
2021 Latest Caselaw 1974 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 3181/2017

                                    Bhupendra Kumar Saini
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt Anjali Sharma
                                                                                                     ----Respondent

For Appellant(s) : Mr. Ankur Rastogi, Advocate for Ms. Priya Rastogi, Advocate For Respondent(s) : Mr. Vinod Pathak, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Mediation report is still awaited.

List again on 12.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /4

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