Yogesh @ Yogi S/O Shri Suresh Kumar vs State Of Rajasthan
2021 Latest Caselaw 1968 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             13621/2020

                                    Yogesh @ Yogi S/o Shri Suresh Kumar
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Devanshu Sharma for Mr. Arun Singh Shekhawat For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/02/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

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