Shahnawaj @ Babu @ Kalu @ Shoyab S/O ... vs State Of Rajasthan
2021 Latest Caselaw 1915 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 279/2021

                                    Shahnawaj @ Babu @ Kalu @ Shoyab S/o Munna Ghosi
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Abdul Kalam Khan For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/02/2021

Counsel for the petitioner is directed to file the copy of the

charge-sheet.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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