Sumit [email protected]@Laden S/O ... vs State Of Rajasthan
2021 Latest Caselaw 1890 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             13210/2020

                                   Sumit [email protected]@laden S/o Shankar Lal Gochar
                                                                                                         ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Nitin Kumar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/02/2021

Learned Public Prosecutor is directed to call for the

Investigating Officer.

List on 01.03.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /8

Powered by TCPDF (www.tcpdf.org)