Smt. Vimlesh Chandela W/O Shri ... vs General People
2021 Latest Caselaw 1866 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 4745/2019

                                    Smt. Vimlesh Chandela W/o Shri Harendra Singh Chandela
                                                                                                        ----Appellant
                                                                         Versus
                                    General People
                                                                                                      ----Respondent

                                   For Appellant(s)            :     None
                                   For Respondent(s)           :     Mr. Waseem Ahmed Qureshi,
                                                                     Advocate for

Mr. Pradeep Choudhary, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

None has appeared on behalf of the appellant.

In the interest of justice, list again on 11.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /16

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