Union Of India And Ors vs Bhagwan Das Katara And Anr
2021 Latest Caselaw 1858 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           D.B. Civil Misc. Restoration Application No. 869/2011
                                                                              In
                                                      D.B. Civil Writ Petition No.02433/2007

                                    Union Of India And Ors
                                                                                                         ----Petitioners
                                                                          Versus
                                    Bhagwan Das Katara And Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Mukesh Dudi, Advocate for Mr. Basant Singh Chhaba, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

Learned counsel for the applicant has submitted that he has

removed the defects today.

List after one week.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/Hemant-01

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