Assistant Commissioner Of Income ... vs M/S Virgo Buildestate Pvt. Ltd
2021 Latest Caselaw 1730 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                     D.B. Prohibition of Benami Property Transaction Act Appeal No.
                                                                66/2020

                                    Assistant Commissioner Of Income Tax
                                                                                                       ----Appellant
                                                                        Versus
                                    M/s Virgo Buildestate Pvt. Ltd.
                                                                                                     ----Respondent

For Appellant(s) : Mr. Nikhil Simlote, Advocate for Mr. RB Mathur, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

16/02/2021

As requested, petitioner is granted two weeks' time to

remove the defects pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /1

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