Mrityunjay Atreya S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1728 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             1205/2021

                                    Mrityunjay Atreya S/o Late Shri Bajrang Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vivek Raj Singh Bajwa For Complainant(s) : Mr. Anil Kumar Upman For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/02/2021

List this matter on 26.02.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /32

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