Krishna S/O Shri Prem Singh vs State Of Rajasthan
2021 Latest Caselaw 1669 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    9393/2020

                                    Krishna S/o Shri Prem Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Abhishek Vashishth for Mr. Rajesh Goswami For Complainant(s) : Mr. Mohit Sharma For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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