Citation : 2021 Latest Caselaw 1662 Raj/2
Judgement Date : 15 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
14912/2020
Mustak S/o Subhan Khan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Aashish Karol for Mr. Surendra Singh For State : Mr. Deshraj Gosingha, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
15/02/2021
List after one week, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /13
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