Rajkumar @ Raju Jat Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1658 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15321/2020

                                   Rajkumar @ Raju Jat Son Of Shri Shyochand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

List this matter on 19.02.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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