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[email protected] S/O Lt. Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1657 Raj/2

Citation : 2021 Latest Caselaw 1657 Raj/2
Judgement Date : 15 February, 2021

Rajasthan High Court
[email protected] S/O Lt. Shri ... vs State Of Rajasthan on 15 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 15829/2020

                                   [email protected] S/o Lt. Shri Kailash Chand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

Call for the case diary and criminal antecedents of the

accused.

List this matter alongwith connected S.B. Criminal Misc. Bail

Applications No.601/2021 and 1508/2021 on 01.03.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

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