Citation : 2021 Latest Caselaw 1558 Raj/2
Judgement Date : 11 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 331/2020
In
D.B. Suo Moto Petition No.11153/2011
Banshi Lal Jat Son Of Late Shri Gyarsi Lal
----Petitioner
Versus
Shri D.B. Gupta, Chief Secretary & Ors.
----Respondents
For Petitioner(s) : Mr. Siddharth Bapna, Advocate
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
11/02/2021
As requested, petitioner is granted three weeks' time to
remove the defects.
(MANOJ KUMAR VYAS),J (SABINA),J
Sunita Kanwar /5
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