Management Committee vs Shri Rajeeva Swarup
2021 Latest Caselaw 1557 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Contempt Petition No. 514/2020
                                                                               In
                                                      D.B. Civil Contempt Petition No.222/2017

                                    Management Committee
                                                                                                           ----Petitioner
                                                                           Versus
                                    Shri Rajeeva Swarup & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Akshay Jain, Advocate for Mr. Anand Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

11/02/2021

As requested, petitioner is granted two weeks' time to

remove the defects.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /6

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