Kunwar [email protected] Singh S/O ... vs State Of Rajasthan
2021 Latest Caselaw 1553 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  2384/2021

                                   Kunwar [email protected] Singh S/o Ballo Alias Balram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/02/2021

List after six weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

Powered by TCPDF (www.tcpdf.org)